Delhi High Court - Orders
Birla Vidya Niketan N.K. Bagrodia ... vs Directorate Of Education Directorate ... on 12 March, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-5 to 44, 48 to 50, 52 to 61, 63, 65 to79, 81, 83, 85
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11359/2017, 1464/2019, 1488/2019, 2667/2019, 2745/2019,
3034/2019, 3041/2019, 3323/2019, 3847-48/2019, 3853-55/2019,
3988/2019, 4010/2019, 4168/2019, 4178-79/2019, 4576/2019,
4581/2019, 4623/2019, 4639/2019, 4651/2019, 4659/2019,
4966/2019, 5295/2019, 5309/2019, 5820/2019, 5858/2019,
5868/2019, 5870/2019, 5873/2019, 5982/2019, 6000/2019,
6020/2019, 6156/2019, 6161/2019, 6358/2019, 6543/2019,
6664/2019, 696/2019, 1144/2019, 4636/2019, 5986/2019 & CM
Nos.25884-85/2019, WP(C) 6225/2019, WP(C) 6541/2019 & CM
No.29383/2019, WP(C) 6670/2019 & CM No.29377/2019, WP(C)
6673/2019 & CM No.29375/2019, WP(C) 6684/2019 & CM
No.29387/2019, WP(C) 6707/2019 & CM No.29381/2019, WP(C)
7249/2019, WP(C) 7606/2019 & CM No.31643/2019, WP(C)
7724/2019, 8462/2019, 9122/2019, 9444/2019, 9917/2019,
9923/2019, 10129/2019 & CM No.41852/2019, WP(C)
No.10130/2019 & CM No.41856/2019, WP(C) 10135/2019 & CM
No.41872/2019, WP(C) 10136/2019 & CM No.41874/2019, WP(C)
No.10961/2019 & CM No.45268/2019, WP(C) No.10962/2019 &
CM No.45270/2019, WP(C) No.11595/2019 & CM No.47497/2019,
WP(C) No.11595/2019 & CM No.47676/2019, WP(C)
No.11659/2019 & CM No.47899/2019, WP(C) 12397/2019 & CM
No.50650/2019, WP(C) No.89/2020 & CM No.285/2020, WP(C)
No.1037/2020 & CM 3440/2020, WP(C) 2013/2020 & CM
No.7114/2020, WP(C) 8077/2018 & CM Nos.30928/2018,
35697/2018
BIRLA VIDYA NIKETAN
N.K. BAGRODIA PUBLIC SCHOOL
BIRLA VIDYA NIKETAN
ST. CECILIA'S PUBLIC SCHOOL
ADARSH PUBLIC SCHOOL
SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
MAHARAJA AGARSAIN PUBLIC SCHOOL
BAL BHARTI PUBIC SCHOOL
G.D. GOENDKA PUBLIC SCHOOL, VASANT KUNJ
RED ROSES PUBLIC SCHOOL
VENKATESHWAR GLOBAL SCHOOL
K.R. MANGLAM WORLD SCHOOL
ST. MARGARET SR. SECONDARY SCHOOL
MAMTA MODERN SR. SEC. SCHOOL
BLOOM PUBLIC SCHOOL
ARWACHIN BHARTI BHAWAN SENIOR SECONDARY
SCHOOL
LANCER'S CONVENT SENIOR SECONDARY SCHOOL
BHARAT NATIONAL PUBLIC SCHOOL
MODERN CONVENT SCHOOL
RAMAKRISHNA SR. SEC. SCHOOL
SHAH INTERNATIONAL SCHOOL
KAMAL PUBLIC SCHOOL
ST. PETER'S CONVENT SCHOOL
COLUMBIA FOUNDATION SR. SEC. SCHOOL
CHINMAYA VIDYALAYA
VIVEKANAND PUBLIC SCHOOL
GYANDEEP VIDYA BHAWAN SECONDARY SCHOOL
VISHAL BHARTI PUBLIC SCHOOL
VENKATESHWAR INTERNATIONAL SCHOOL
G.D. GOENKA PUBLIC SCHOOL
PRAGATI PUBLIC SCHOOL
GREENFIELDS PUBLIC SCHOOL
APEEJAY SCHOOL, SAKET
RUKMINI DEVI PUBLIC SCHOOL
THE SRIJAN SCHOOL
TITIKSHA PUBLIC SCHOOL
BHAI PARMANAND VIDYA MANDIR
APEEJAY SCHOOL
MASONIC PUBLIC SCHOOL
SACHDEVA PUBLIC SCHOOL
BAL BHARTI PUBLIC SCHOOL
RAVINDRA PUBLIC SCHOOL
NEW GREEN FIELD SCHOOL
BRILLIANTS CONVENT SR. SECONDARY SCHOOL
NEW GREEN FIELD SCHOOL
MAHARAJA AGARSEN MODEL SCHOOL
MOUNT ABU PUBLIC SCHOOL
RISHABH PUBLIC SCHOOL
DELHI INTERNATIONAL SCHOOL
EVERGREEN PUBLIC SCHOOL
CAMBRIDGE FOUNDATION SCHOOL
LOVELY PUBLIC SR. SECONDARY SCHOOL
VIDYA BHARTI SCHOOL
ST FROEBEL SENIOR SECONDARY SCHOOL
BHATNAGAR INTERNATIONAL SCHOOL
KULACHI HANSRAJ MODEL SCHOOL
MODERN ERA CONVENT SCHOOL
GREENWAY MODERN SR. SEC. SCHOOL
DEEP PUBLIC SCHOOL
M.M. PUBLIC SCHOOL
POORNA PRAJNA PUBLIC SCHOOL
M.M.PUBLIC SCHOOL
BAPTIST CONVENT SCHOOL
ST. LAWRENCE PUBLIC SCHOOL
BHARTI PUBLIC SCHOOL
SS MOTA SINGH SR. SEC. MODEL SCHOOL & ANR.
BHARTI PUBLIC SCHOOL
LAXMI PUBLIC SCHOOL
MIRA MODEL SCHOOL
N K BAGRODIA PUBLIC SCHOOL
GYAN DEVI SALWAN PUBLIC SCHOOL & ANR.
THE INDIAN SCHOOL ..... Petitioners
Through: Mr. Vinayak Batta, Advocate
Mr. Kamal Gupta, Advocate
Mr. Pramod Gupta, Ms. Pragya
Agrawal & Ms. Vaishali Rawat,
Advocates
Mr. H.L. Tiku, Senior Advocate with
Ms. Yashmeet Kaur, Advocates
Ms. Niharika Beri, Advocate for
Ms. Vibha Mahajan Seth, Advocate
Mr. Pranav Rishi, Advocate
Mr. Neeraj Malhotra, Senior
Advocate with Mr. B.C. Pandey, Mr.
S.P. Kamrah & Mr. Puneet Batra,
Advocates
Ms. Meghna Mishra, Mr. Ankit
Rajgarhia & Mr. Hari Madhav Saran
Rawat, Advocates
versus
DIRECTORATE OF EDUCATION
DIRECTORATE OF EDUCATION&ANR.
DIRECTORATE OF EDUCATION, GOVERNMENT OF
NCT OF DELHI
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Gautam Narayan, ASC
with Ms. Shivani Vij & Ms.
Dacchita Shahi, Advocates
Mr. Santosh Kumar Tripathi,
ASC with Mr. Arpit Bisht &
Ms. Shivangi Singh, Advocates
Mr. Satyakam, ASC
Mr. Rajiv Bansal, Senior
Advocate with Ms. Chand
Chopra, Ms. Parul Panihi, Mr.
Anant Nigam & Ms. Bhavya
Shukla, Advocates
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 12.03.2020
1. It has been pointed out that the issues, which are raised here in these petitions, are pending before the Division Bench of this Court in LPA No.230/2019, which is coming up for hearing on 14.4.2019.
2. Renotify on 9.7.2020.
3. In the meantime, the parties may complete their respective pleadings.
4. Interim order, if any, to continue.
JAYANT NATH, J MARCH 12, 2020 tp `