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Delhi High Court - Orders

Birla Vidya Niketan N.K. Bagrodia ... vs Directorate Of Education Directorate ... on 12 March, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-5 to 44, 48 to 50, 52 to 61, 63, 65 to79, 81, 83, 85
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 11359/2017, 1464/2019, 1488/2019, 2667/2019, 2745/2019,
     3034/2019, 3041/2019, 3323/2019, 3847-48/2019, 3853-55/2019,
     3988/2019, 4010/2019, 4168/2019, 4178-79/2019, 4576/2019,
     4581/2019, 4623/2019, 4639/2019, 4651/2019, 4659/2019,
     4966/2019, 5295/2019, 5309/2019, 5820/2019, 5858/2019,
     5868/2019, 5870/2019, 5873/2019, 5982/2019, 6000/2019,
     6020/2019, 6156/2019, 6161/2019, 6358/2019, 6543/2019,
     6664/2019, 696/2019, 1144/2019, 4636/2019, 5986/2019 & CM
     Nos.25884-85/2019, WP(C) 6225/2019, WP(C) 6541/2019 & CM
     No.29383/2019, WP(C) 6670/2019 & CM No.29377/2019, WP(C)
     6673/2019 & CM No.29375/2019, WP(C) 6684/2019 & CM
     No.29387/2019, WP(C) 6707/2019 & CM No.29381/2019, WP(C)
     7249/2019, WP(C) 7606/2019 & CM No.31643/2019, WP(C)
     7724/2019, 8462/2019, 9122/2019, 9444/2019, 9917/2019,
     9923/2019, 10129/2019 & CM No.41852/2019, WP(C)
     No.10130/2019 & CM No.41856/2019, WP(C) 10135/2019 & CM
     No.41872/2019, WP(C) 10136/2019 & CM No.41874/2019, WP(C)
     No.10961/2019 & CM No.45268/2019, WP(C) No.10962/2019 &
     CM No.45270/2019, WP(C) No.11595/2019 & CM No.47497/2019,
     WP(C)       No.11595/2019 & CM No.47676/2019,           WP(C)
     No.11659/2019 & CM No.47899/2019, WP(C) 12397/2019 & CM
     No.50650/2019, WP(C) No.89/2020 & CM No.285/2020, WP(C)
     No.1037/2020 & CM 3440/2020, WP(C) 2013/2020 & CM
     No.7114/2020, WP(C) 8077/2018 & CM Nos.30928/2018,
     35697/2018
     BIRLA VIDYA NIKETAN
     N.K. BAGRODIA PUBLIC SCHOOL
     BIRLA VIDYA NIKETAN
     ST. CECILIA'S PUBLIC SCHOOL
     ADARSH PUBLIC SCHOOL
     SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
     MAHARAJA AGARSAIN PUBLIC SCHOOL
     BAL BHARTI PUBIC SCHOOL
     G.D. GOENDKA PUBLIC SCHOOL, VASANT KUNJ
     RED ROSES PUBLIC SCHOOL
     VENKATESHWAR GLOBAL SCHOOL
 K.R. MANGLAM WORLD SCHOOL
ST. MARGARET SR. SECONDARY SCHOOL
MAMTA MODERN SR. SEC. SCHOOL
BLOOM PUBLIC SCHOOL
ARWACHIN BHARTI BHAWAN SENIOR SECONDARY
SCHOOL
LANCER'S CONVENT SENIOR SECONDARY SCHOOL
BHARAT NATIONAL PUBLIC SCHOOL
MODERN CONVENT SCHOOL
RAMAKRISHNA SR. SEC. SCHOOL
SHAH INTERNATIONAL SCHOOL
KAMAL PUBLIC SCHOOL
ST. PETER'S CONVENT SCHOOL
COLUMBIA FOUNDATION SR. SEC. SCHOOL
CHINMAYA VIDYALAYA
VIVEKANAND PUBLIC SCHOOL
GYANDEEP VIDYA BHAWAN SECONDARY SCHOOL
VISHAL BHARTI PUBLIC SCHOOL
VENKATESHWAR INTERNATIONAL SCHOOL
G.D. GOENKA PUBLIC SCHOOL
PRAGATI PUBLIC SCHOOL
GREENFIELDS PUBLIC SCHOOL
APEEJAY SCHOOL, SAKET
RUKMINI DEVI PUBLIC SCHOOL
THE SRIJAN SCHOOL
TITIKSHA PUBLIC SCHOOL
BHAI PARMANAND VIDYA MANDIR
APEEJAY SCHOOL
MASONIC PUBLIC SCHOOL
SACHDEVA PUBLIC SCHOOL
BAL BHARTI PUBLIC SCHOOL
RAVINDRA PUBLIC SCHOOL
NEW GREEN FIELD SCHOOL
BRILLIANTS CONVENT SR. SECONDARY SCHOOL
NEW GREEN FIELD SCHOOL
MAHARAJA AGARSEN MODEL SCHOOL
MOUNT ABU PUBLIC SCHOOL
RISHABH PUBLIC SCHOOL
 DELHI INTERNATIONAL SCHOOL
EVERGREEN PUBLIC SCHOOL
CAMBRIDGE FOUNDATION SCHOOL
LOVELY PUBLIC SR. SECONDARY SCHOOL
VIDYA BHARTI SCHOOL
ST FROEBEL SENIOR SECONDARY SCHOOL
BHATNAGAR INTERNATIONAL SCHOOL
KULACHI HANSRAJ MODEL SCHOOL
MODERN ERA CONVENT SCHOOL
GREENWAY MODERN SR. SEC. SCHOOL
DEEP PUBLIC SCHOOL
M.M. PUBLIC SCHOOL
POORNA PRAJNA PUBLIC SCHOOL
M.M.PUBLIC SCHOOL
BAPTIST CONVENT SCHOOL
ST. LAWRENCE PUBLIC SCHOOL
BHARTI PUBLIC SCHOOL
SS MOTA SINGH SR. SEC. MODEL SCHOOL & ANR.
BHARTI PUBLIC SCHOOL
LAXMI PUBLIC SCHOOL
MIRA MODEL SCHOOL
N K BAGRODIA PUBLIC SCHOOL
GYAN DEVI SALWAN PUBLIC SCHOOL & ANR.
THE INDIAN SCHOOL                ..... Petitioners



                Through:   Mr. Vinayak Batta, Advocate
                           Mr. Kamal Gupta, Advocate
                           Mr. Pramod Gupta, Ms. Pragya
                           Agrawal & Ms. Vaishali Rawat,
                           Advocates
                           Mr. H.L. Tiku, Senior Advocate with
                           Ms. Yashmeet Kaur, Advocates
                           Ms. Niharika Beri, Advocate for
                           Ms. Vibha Mahajan Seth, Advocate
                           Mr. Pranav Rishi, Advocate
                           Mr.    Neeraj     Malhotra,   Senior
                                 Advocate with Mr. B.C. Pandey, Mr.
                                S.P. Kamrah & Mr. Puneet Batra,
                                Advocates
                                Ms. Meghna Mishra, Mr. Ankit
                                Rajgarhia & Mr. Hari Madhav Saran
                                Rawat, Advocates

            versus

DIRECTORATE OF EDUCATION
DIRECTORATE OF EDUCATION&ANR.
DIRECTORATE OF EDUCATION, GOVERNMENT OF
NCT OF DELHI
UNION OF INDIA & ANR.                    ..... Respondents
                    Through: Mr. Gautam Narayan, ASC
                             with Ms. Shivani Vij & Ms.
                             Dacchita Shahi, Advocates
                             Mr. Santosh Kumar Tripathi,
                             ASC with Mr. Arpit Bisht &
                             Ms. Shivangi Singh, Advocates
                             Mr. Satyakam, ASC
                             Mr. Rajiv Bansal, Senior
                             Advocate with Ms. Chand
                             Chopra, Ms. Parul Panihi, Mr.
                             Anant Nigam & Ms. Bhavya
                             Shukla, Advocates
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
              ORDER

% 12.03.2020

1. It has been pointed out that the issues, which are raised here in these petitions, are pending before the Division Bench of this Court in LPA No.230/2019, which is coming up for hearing on 14.4.2019.

2. Renotify on 9.7.2020.

3. In the meantime, the parties may complete their respective pleadings.

4. Interim order, if any, to continue.

JAYANT NATH, J MARCH 12, 2020 tp `