Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of West Bengal - Section Section 27 in West Bengal Estates Acquisition Act, 1953 27. Provisions of Chapter IV to override other provisions of the Act. The provisions of this Chapter shall have effect notwithstanding anything to the contrary elsewhere in this Act.
