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State of Jharkhand - Section

Section 439 in Civil Court Rules of the High Court of Judicature at Patna

439.

The Registers prescribed to be maintained in the Subordinate Courts will be found in Volume II and comprise four classes:-
(a)Accounts Registers;
(b)Primary Registers;
(c)Subsidiary Registers;
(d)Statistical Registers;
The Primary Registers are those which have to do directly with cases filed in Court and which form a quasi-record of the progress and disposal of such cases. The Subsidiary Registers are for administrative purposes, and the Statistical Registers for the purpose of preparing statistical returns.