Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 39(1)] [Section 39] [Entire Act] State of Rajasthan - Subsection Section 39(1)(a) in Rajasthan Panchayati Raj Act, 1994 (a)is or becomes subject to any of the disqualifications specified in Section 19; or