Bombay High Court
Jik Industries Limited vs Maharashtra Industrial Development ... on 2 February, 2026
Author: S. M. Modak
Bench: M. S. Karnik, S. M. Modak
43. WP 13366 of 2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 13366 OF 2024
JIK Industries Limited ...Petitioner
Vs.
Maharashtra Industrial
Development Corporation (MIDC)
Thr. Its Dy. Collector
(Regional Officer) ...Respondent
*****
Mr. Rahil Fazelbhoy (through VC) - Advocate for the Petitioner
Adv. Ashwin Kulkarni i/by Little and Co. - for the Respondent-MIDC
*****
CORAM : M. S. KARNIK AND
S. M. MODAK, JJ.
DATE : 02nd FEBRUARY 2026 P. C. :-
1. At the request of learned advocate for Respondent, four weeks' time is granted to file affidavit-in-reply.
2. List the matter on 16th March 2026.
(S. M. MODAK, J.) (M. S. KARNIK, J.) Digitally signed by SEEMA SEEMA KSHITIJ KSHITIJ YELKAR YELKAR Date:
2026.02.03 11:41:49 +0530 Seema 1/1 ::: Uploaded on - 03/02/2026 ::: Downloaded on - 03/02/2026 20:43:04 :::