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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(v) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(v)to institute Professorships, Readerships, Assistant Professorships and other academic positions necessary to imparting instruction or for preparing educational material or for conducting other academic activities, including guidance, designing and delivery of courses and evaluation of the work done by the students, and to appoint persons to such Professorships, Readerships, Assistant Professorships and other academic position;