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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(a) in The Maharashtra Industrial Relations Act, 1946

(a)recognise any combination of employers in an industry in any local area whether incorporated or not as an association of employers for the purposes of this Act, provided that, one of the objects of such combination is the regulation of conditions of employment in the industry in that local area;