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Union of India - Section

Section 11 in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

11. Duplicate licence.

- The recruitment and placement service provider shall apply for issuance of a duplicate licence for a valid reason with an application fee of rupees five thousand, payable to Seamen's Employment Office, together with a copy of first information report, where applicable, and such payment shall be made by a demand draft drawn on a scheduled bank or e-payment as may be specified by the Director-General.