Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Rajasthan - Subsection Section 85(i) in First Statutes of the University of Udaipur (i)direct that these Statutes shall have effect subject to such adaptations, alterations and modifications as may be so specified in the order.
