Delhi High Court - Orders
Anjuri Kumari vs The State Govt. Of Nct Of Delhi & Ors on 28 April, 2023
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1210/2023 AND CRL.M.A. 11298/2023
ANJURI KUMARI ..... Petitioner
Through: Mr. Jai Subhash Thakur, Mr. Manish
Malik, Mr. Arun Prakash Rai, Mr.
Vikas Saini and Mr. Dinesh Kumar,
Advocates.
versus
THE STATE GOVT. OF NCT OF DELHI & ORS.
..... Respondents
Through: Mr. Sanjay Lao, Standing Counsel for
the State with Mr. Abhinav Kumar
Arya, Advocate and SI Lokendra, PS
S B Dairy.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 28.04.2023 Hon'ble Judge is not holding the Court today. List on 4th August 2023.
BY ORDER COURT MASTER APRIL 28, 2023 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:02.05.2023 11:50:04