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Delhi High Court - Orders

Anjuri Kumari vs The State Govt. Of Nct Of Delhi & Ors on 28 April, 2023

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                            $~32
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      W.P.(CRL) 1210/2023 AND CRL.M.A. 11298/2023
                                   ANJURI KUMARI                                      ..... Petitioner
                                                      Through:    Mr. Jai Subhash Thakur, Mr. Manish
                                                                  Malik, Mr. Arun Prakash Rai, Mr.
                                                                  Vikas Saini and Mr. Dinesh Kumar,
                                                                  Advocates.

                                                      versus

                                   THE STATE GOVT. OF NCT OF DELHI & ORS.
                                                                                       ..... Respondents
                                                      Through:    Mr. Sanjay Lao, Standing Counsel for
                                                                  the State with Mr. Abhinav Kumar
                                                                  Arya, Advocate and SI Lokendra, PS
                                                                  S B Dairy.

                                   CORAM:
                                   HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                     ORDER

% 28.04.2023 Hon'ble Judge is not holding the Court today. List on 4th August 2023.

BY ORDER COURT MASTER APRIL 28, 2023 p Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:02.05.2023 11:50:04