Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1)(b) in The Maharashtra Shops and Establishments Act, 1948

(b)[dealing mainly] [Sub. for the words 'dealing in' by Maharashtra 26 of 1961, Section 6.] in pan, bidi, cigarettes, matches and other ancillary articles shall on any day be closed later than 11 p.m.: