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State of Haryana - Section

Section 70 in Punjab Cinemas (Regulation) Rules, 1952

70. [ [Punjab Government Notification published in Punjab Government Gazetted, Legislative Supplement Part III, dated 26.2.1965.]

After a period of two years of the publication of Punjab Government Home Department Notification No. GSR. 24/PA-II/52/S. 9/Amd., (2) 65 dated the 20th February, 1965 the electrical installation shall be in the charge of an electrician, possessing a certificate of an electrician issued by any Industrial Training Institute of the State Government or class 'A' Wire Man certificate issued by the Electrical Inspector, during whole of the time the public are in the building.]