Delhi High Court - Orders
Farida Jain vs Delhi Development Authority on 25 April, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~112
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3690/2011
FARIDA JAIN ..... Petitioner
Through: Mr. Devanand Ray, Advocate
versus
DELHI DEVELOPMENT AUTHORITY ..... Respondent
Through: Ms. Shobhana Takiar, Standing
Counsel for DDA
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 25.04.2023 CM APPL. 20502/2023 (for fixing a date for the hearing of the case)
1. This is an application seeking a fixed date of hearing in this matter. This matter was last listed before this Court on 10.04.2019 and thereafter it was placed in the category of regular matters.
2. Issue notice. The learned counsel for the Respondent accepts notice.
3. In view of the averments made in the application, the application is allowed.
W.P.(C) 3690/2011
4. List the matter for hearing on 15.12.2023.
MANMEET PRITAM SINGH ARORA, J APRIL 25, 2023/rk/aa Signature Not Verified Digitally Signed By:MAHIMA SHARMA Signing Date:27.04.2023 13:07:59