Gujarat High Court
State Bank Of India vs Radheshyam Spinning Mill Pvt. Ltd. on 27 February, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/CA/6443/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL APPLICATION NO. 6443 of 2019
In F/LETTERS PATENT APPEAL NO. 4422 of 2019
With
F/LETTERS PATENT APPEAL NO. 4422 of 2019
In
SPECIAL CIVIL APPLICATION NO. 13890 of 2017
With
F/CIVIL APPLICATION NO. 6918 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 568 of 2013
In
SPECIAL CIVIL APPLICATION NO. 5801 of 2009
With
CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 948 of 2015
In
SPECIAL CIVIL APPLICATION NO. 15599 of 2008
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 1548 of 2016
In
SPECIAL CIVIL APPLICATION NO. 6464 of 2007
With
F/LETTERS PATENT APPEAL NO. 22963 of 2018
With
CIVIL APPLICATION (FOR BRINGING HEIRS) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 22963 of 2018
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 4425 of 2019
In
SPECIAL CIVIL APPLICATION NO. 14504 of 2016
With
F/LETTERS PATENT APPEAL NO. 4425 of 2019
In
SPECIAL CIVIL APPLICATION NO. 14504 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 4802 of 2019
In
SPECIAL CIVIL APPLICATION NO. 17959 of 2017
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C/CA/6443/2019 ORDER
With
F/LETTERS PATENT APPEAL NO. 4802 of 2019
In
SPECIAL CIVIL APPLICATION NO. 17959 of 2017
With
F/WRIT PETITION (PIL) NO. 2387 of 2019
With
F/WRIT PETITION (PIL) NO. 4459 of 2019
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In F/LETTERS PATENT APPEAL NO. 4422 of 2019
In
SPECIAL CIVIL APPLICATION NO. 13890 of 2017
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STATE BANK OF INDIA
Versus
RADHESHYAM SPINNING MILL PVT. LTD.
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Appearance:
MR BIJU A NAIR(5703) for the Applicant(s) No. 1
for the Respondent(s) No. 1,2,3
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 27/02/2019
COMMON ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) Office objection(s) to be removed in the main and/or connected application(s) on or before 20.03.2019, failing which the concerned matter(s) shall stand dismissed for want of prosecution.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) sunil Page 2 of 2 Downloaded on : Sun Oct 20 01:39:36 IST 2019