Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 259(1)] [Section 259] [Entire Act] State of Tamilnadu - Subsection Section 259(1)(a) in Tamil Nadu Panchayats Act, 1994 (a)that on the date of his election a returned candidate was not qualified or was disqualified, to be chosen as a member under this Act, or