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Bombay High Court

Floyd Filandro Linhares vs Income Tax Officer Ward 24(1) And 3 Ors on 1 August, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                                 21. WP 3036-22.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                       WRIT PETITION NO. 3036 OF 2022

                   Floyd Filandro Linhares                        ... Petitioner
                         Versus
                   Income Tax Officer Ward 2 4(1) And 3 Ors.      ... Respondents
                                                 ******
                   Mr. Mihir C. Naniwadekar with Ms. Rucha Vaidya i/b Mr. Ruturaj
                   Gurjar, for the Petitioner.
                   Mr. Akhileshwar Sharma for the Respondent.
                                                 ******

                                                 CORAM: DHIRAJ SINGH THAKUR &
                                                            ABHAY AHUJA, JJ.

st DATE : 1 AUGUST, 2022 P.C. :-

1. Mr. Suresh Kumar, learned Counsel for Respondents waives service on behalf of the Respondents. Respondents to file reply within six weeks from today. A copy of reply be served in advance to learned Counsel for the Petitioner.
2. List on 12th September, 2022.
3. In the meantime, there will be ad-interim relief as prayed for in terms of the prayer clause -(e) till the next date.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) NIKITA YOGESH GADGIL Digitally signed by NIKITA YOGESH GADGIL Date: 2022.08.01 18:33:50 +0530 Nikita Gadgil 1/1