Bombay High Court
Floyd Filandro Linhares vs Income Tax Officer Ward 24(1) And 3 Ors on 1 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
21. WP 3036-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3036 OF 2022
Floyd Filandro Linhares ... Petitioner
Versus
Income Tax Officer Ward 2 4(1) And 3 Ors. ... Respondents
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Mr. Mihir C. Naniwadekar with Ms. Rucha Vaidya i/b Mr. Ruturaj
Gurjar, for the Petitioner.
Mr. Akhileshwar Sharma for the Respondent.
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CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
st DATE : 1 AUGUST, 2022 P.C. :-
1. Mr. Suresh Kumar, learned Counsel for Respondents waives service on behalf of the Respondents. Respondents to file reply within six weeks from today. A copy of reply be served in advance to learned Counsel for the Petitioner.
2. List on 12th September, 2022.
3. In the meantime, there will be ad-interim relief as prayed for in terms of the prayer clause -(e) till the next date.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) NIKITA YOGESH GADGIL Digitally signed by NIKITA YOGESH GADGIL Date: 2022.08.01 18:33:50 +0530 Nikita Gadgil 1/1