Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(iv) in Assam Service (Discipline and Appeal) Rules, 1964 (iv)Reduction to a lower Service, grade or post, or to a lower time-scale, or to a lower stage in a time-scale;
