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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(1) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(1)There shall be the following Councils for Undergraduate Studies:-
(i)the Council for Undergraduate Studies in Arts, Science, Commerce, Home Science, Fine Arts, Music and Physical Education;
(ii)the Council for Undergraduate Studies in Law;
(iii)the Council for Undergraduate Studies in Engineering, Technology and Management.