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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Maharashtra - Subsection

Section 231(a) in The Mumbai Municipal Corporation Act, 1888

(a)to make a drain of such material, size and description and laid at such level [and according to such alignment] [These words were Inserted by Bombay 5 of 1905, Section 17(b).] and with such fall and outlet as may appear to the Commissioner necessary, emptying into such municipal drain or place aforesaid: