Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(ii) in The Indian Penal Code and the Code of Criminal Procedure (Tamil Nadu Amendment) Act, 1984 (ii)in the First Schedule, for the entries relating to sections 292-A and 293, the following entries shall be substituted, namely:-
