Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 16 July, 2024
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
914. CPCD(L) 33126-2023.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION CONTEMPT PETITION IN COMMERCIAL DIVISION NO. 33126 OF 2023 IN COMMERCIAL ARBITRATION PETITION (L) NO. 16800 OF 2023 Echjay Industries Pvt. Ltd. .Petitioner Versus Indus Powertech Inc. & ors. .Respondents Mr. Jehangir Jeejebhoy a/w. Mr. Rahul Dwarkadas, Mr. Areez Gazdar & Shireen Mistri i/b. Veritas Legal, Advocates, for the Petitioner Mr. Anoshak Daver a/w. Mr. Bhavesh Wadhwani i/b. M. V. Kini & Co., Advocates, for the Respondents CORAM: MADHAV J. JAMDAR, J.
DATE: 16.07.2024 P. C.
1. Mr. Daver, learned counsel for the Respondents states that the Order dated 08.08.2023 passed in Commercial Arbitration Petition (L) No. 16800 of 2023 regarding which the Contempt Petition is filed is challenged by filing an Appeal and the Appeal is listed before a Division Bench today.
2. Stand over to 06.08.2024.
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