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State of Telangana - Section

Section 19 in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

19. Power to enter for inspection, measurement etc.

- The tramway operator or any person authorized by it may with a view to making survey or ascertaining the nature or condition of any land or building for the purpose of construction of tramway system or any other work connected therewith, at any reasonable hour during the day and after giving reasonable notice to the owner or occupier enter upon or enter into such land or building, in, along, over or near the tramway system alignment to,-
(a)inspect the same;
(b)take measurements, make drawings and take photographs thereof and such other suitable measures as may be necessary to explore and check up, by digging trial pits or otherwise, the foundation of any building in the vicinity of the tramway system alignment;
(c)take such other measures as the tramway operator deems it necessary and proper.