Section 13(5)(e) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

(e)Any Gazette d officer of Scheduled Caste, of the district in which the land is situate, as may be nominated by the Collector' - Member'

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