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[Cites 0, Cited by 0] [Section 64I] [Entire Act]

State of Rajasthan - Subsection

Section 64I(2) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(2)[ The Secretary of the Market Committee concerned shall submit at the beginning of every year a statement showing the number of actual vacancies as on 1st April and anticipated vacancies likely to occur during the year to the Director or any other officer authorised by him.] [Substituted by Notification No. F. 10(28)/Agriculture 2B/78, dated 1.8.1984-Rajasthan Gazette, Extraordinary, Part IV-C, dated 3.8.1984, p. 91, dated 1.8.1984.]