Section 7(1)(B) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(B)A candidate for admission to the Course who is not regarded as local candidate under clause (A) in relation to any local area shall.

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