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Punjab-Haryana High Court

Ram Naresh vs State Of Punjab And Others on 17 April, 2009

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH

                           C.W.P. No.5694 of 2009

                           DATE OF DECISION: APRIL 17, 2009

Ram Naresh

                                                        .....PETITIONER
                                 Versus

State of Punjab and others
                                                      ....RESPONDENTS


CORAM:      HON'BLE MR.JUSTICE SATISH KUMAR MITTAL
                         ---

Present:     Mr.M.K. Dogra, Advocate,
             for the petitioner.
                    ..

SATISH KUMAR MITTAL, J. (Oral)

After arguing for some time, counsel for the petitioner states that the petitioner may be permitted to withdraw this petition with liberty to file a fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.

April 17, 2009                              (SATISH KUMAR MITTAL)
vkg                                                 JUDGE