Punjab-Haryana High Court
Ram Naresh vs State Of Punjab And Others on 17 April, 2009
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.W.P. No.5694 of 2009
DATE OF DECISION: APRIL 17, 2009
Ram Naresh
.....PETITIONER
Versus
State of Punjab and others
....RESPONDENTS
CORAM: HON'BLE MR.JUSTICE SATISH KUMAR MITTAL
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Present: Mr.M.K. Dogra, Advocate,
for the petitioner.
..
SATISH KUMAR MITTAL, J. (Oral)
After arguing for some time, counsel for the petitioner states that the petitioner may be permitted to withdraw this petition with liberty to file a fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
April 17, 2009 (SATISH KUMAR MITTAL) vkg JUDGE