Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3)(ii) in Punjab Social Security Act, 2018

(ii)constitute one or more advisory committees or engage suitable advisors to advise the Government for the efficient utilization of the Fund;