Section 2 in The Rajasthan Municipalities (Volunteer Force) Rules, 1963
2. Definitions.
- In these Rules, unless the context otherwise re-quires:-(1)'Act' means the Rajasthan Municipalities Act, 1959;(2)'Board' means a Municipal Board and includes a Municipal Council;(3)'Chairman' means a Chairman of a Municipal Board and includes the President of a Municipal Council;(4)Words and expressions used but not defined in these Rules shall have the meaning assigned to them in the Act.
