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State of Punjab - Section

Section 227 in Punjab Jail Manual, 1996

227. Monthly statement of offences and punishments.

- In the same statement (Form No. 87) shall be shown the offences committed by and the punishments (excluding formal reprimands) awarded to the warders.Note. - Temporary warders should not be entered on the list and warders officiating as Head Warders should be shown the grade to which they permanently belong.