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[Cites 0, Cited by 0] [Section 18(18)] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(18)(ii) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

(ii)Liabilities to meet award of arbitration or in satisfaction of the order or decree of a court,