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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(7) in The Orissa District Planning Committees Rules, 2000

(7)The voter, on receiving the ballot paper, shall proceed to the voting compartment, mark the ballot paper by ink in accordance with sub-rule (5), fold the ballot paper so as to conceal his vote and the serial number of the ballot paper and insert it into the ballot box.