Section 17(2) in Joint Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2019
(2)The Complainant may also submit his grievance at the nearest Division (EEs'Office), Sub-Division (AEs'Office), Section (JEs'Office)office of the licensee or at any the other Complaint-Receiving Centres, set up by the licensee.
