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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in The Orissa Fisheries Ministerial Service Rules, 1976

(4)passed the test in Oriya Middle English School Standard conducted by the Education Department.
(b)In respect of Posts other than Lower Division Clerks-by promotion in accordance with Rule 8.