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[Cites 1, Cited by 1]

Income Tax Appellate Tribunal - Pune

M/S. B. J . Bhandari Papers Private ... vs Assistant Commissioner Of Income-Tax, ... on 5 April, 2021

                आयकर अपीलीय अधधकरण "बी" न्यायपीठ पुणे में ।
        IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, PUNE

                            (Through Virtual Court)

          BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER
                                AND
          SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER


Sl.   ITA No./IT(SS)A   Name of Appellant          Name of Respondent Asst. Year
No.         No.

1.    604/PUN/2018      Naresh Umedlal Shah           JCIT, Range-1,      2011-12
                        C/o. Vivek Trading, 369,          Sangli
                        Market Yard,
                        Sangli-416 416
                        PAN : ADLPS1797A

2.         IT(SS)A   Vijaykumar Bandulal           ACIT,                 2014-15
      No.64/PUN/2019 Bhandari                      Central Circle -1(3),
                     S. No.585, Plot No.17,        Pune
                     Akashdarshan Society,
                     Bibwewadi, Pune-441
                     037
                     PAN :ABGPB7101E

3.    1745/PUN/2019     M/s. B.J. Bhandari               ACIT,            2013-14
                        Papers Pvt. Ltd.           Central Circle-1(3),
                        1140, Bhandari House,            Pune
                        Govind Halwai Chowk,
                        Ravivar Peth,
                        Pune-411 002
                        PAN : AACCS3570J

4.     81/PUN/2019      Shri Prakash N.               ITO (Central)-1,    2006-07
                        Chaudhari                         Nashik
                        11, Swed Bindu,
                        Shantinagar,
                        Yawat Road,
                        Bhusawal,
                        Jalgaon-425 201
                        PAN :AAQPC1998P

5.    444/PUN/2019      Kuntimata Limbu                ITO, Ward-2,       2014-15
                        Prakriya Udyog Sahakari         Pandharpur
                        Sanstha Maryadit
                        At Post- Kothale, Tal.
                        Mohol, Dist. Solapur
                        Pin-413 253
                        PAN : AABAK5812A
                                         2
                                                                VSV Group of 19 Cases
                                                           Naresh Umedlal Shah & Ors.



 6.     774/PUN/2018    DCIT, Central Circle-2(4),   Phadnis Clinic Pvt. 2013-14
                        Pune                         Ltd.
                                                     1205-1/10, Shivaji
                                                     Nagar,
                                                     Pune-411 005
                                                     PAN : AABCP0292K

7-11      IT(SS)A No.   Phadnis Clinic Pvt. Ltd.   DCIT, Central              2013-14
        113/PUN/2019    1201-1/3/4,                Circle-1(2), Pune          2014-15
        114/PUN/2019    Shubhlaxmi,        Shivaji                            2015-16
        115/PUN/2019    Nagar,                                                2016-17
        116/PUN/2019    Pune-411 004                                          2017-18
        117/PUN/2019    PAN : AABCP0292K

 12.    1707/PUN/2015   Sunil Bansilal Raisoni,      DCIT, Central            2010-11
                        401/402, Poonam Plaza,       Circle, Nashik
                        Market Yard Road,
                        Pune-411 037
                        PAN : AASPR4762L

 13.    528/PUN/2019    Dayanand Asaram              ACIT, Circle-2,          2015-16
                        Modani                       Aurangabad
                        92, Safalya, Venkatesh
                        Nagar, Jalna Road,
                        Aurangabad-431 001
                        PAN : AAXPM9091Q

 14.    195/PUN/2019    Shri Ramanand                ITO, Ward-1(1),          2014-15
                        Ganeshlal Modani             Aurangabad
                        92, Safalya, Venkatesh
                        Nagar, Jalna Road,
                        Aurangabad-431 001
                        PAN : ABEPM0793M

 15.    196/PUN/2019    Shri Ramanand                DCIT, Circle-1,          2015-16
                        Ganeshlal Modani             Aurangabad
                        92, Safalya, Venkatesh
                        Nagar, Jalna Road,
                        Aurangabad-431 001
                        PAN : ABEPM0793M

16-17   323/PUN/2018    Pankaj Bharat Kanpile        DCIT, Circle-8, Pune 2008-09
        324/PUN/2018    C/o. Success Mall,                                2010-11
                        Pune Nashik Highway,
                        Waki, Tal. Khed, Dist.
                        Pune-410 501
                        PAN :AOJPK2029Q

 18.    325/PUN/2018    Sunita Bharat Kanpile        ITO, Ward-13(1),         2011-12
                        C/o. Success Mall,           Pune.
                        Pune Nashik Highway,
                        Waki, Tal. Khed, Dist.
                        Pune-410 501
                        PAN :ACAPK1441M
                                              3
                                                                    VSV Group of 19 Cases
                                                               Naresh Umedlal Shah & Ors.



19.        485/PUN/2018      Adrus Estates &            DCIT, Circle-7, Pune 2013-14
                             Properties LLP
                             Sarosh Bhavan,
                             16-B/1, Dr. Ambedkar
                             Road, Pune-411 001
                             PAN :AASFA4658C




                          Assessee by      : Withdrawal Applications
                          Revenue by       : Shri S.P Walimbe &
                                             Shri Vitthal Bhosale



            सुनवाई की तारीख / Date of Hearing          : 26.03.2021
            घोषणा की तारीख / Date of Pronouncement     : 05.04.2021


                                       आदेश / ORDER


These bunch of appeals preferred by the assessees for the various assessment years mentioned in the caption emanates from the orders of Commissioner of Income Tax (Appeals) as per the respective grounds of appeal on record.

2. In all these above captioned appeals, the assessee wants to withdraw the grounds of appeals in light of the assessee opting for resolution under the provisions enumerated in the Direct Tax Vivad Se Vishwas Act, 2020 („the VSV Act‟) and has filed respective withdrawal applications along with Form-3 in this regard.

3. The Ld. DR has no objection in case the assessee wishes to withdraw the appeals. Hence, we permit the withdrawal. Appeals of assessees are dismissed being withdrawn.

4

VSV Group of 19 Cases Naresh Umedlal Shah & Ors.

4. In the result, all the appeals of assessees are dismissed as withdrawn.

Order pronounced on 05th day of April, 2021.

             Sd/-                                            Sd/-
       INTURI RAMA RAO                            PARTHA SARATHI CHAUDHURY
     ACCOUNTANT MEMBER                                JUDICIAL MEMBER

पुणे / Pune; ददनाांक / Dated : 05th April, 2021 Sujeet /SB आदेश की प्रधतधलधप अग्रेधषत / Copy of the Order forwarded to :

1. अपीलाथी / The Appellant.
2. प्रत्यथी / The Respondent.
3. The Concerned CIT (Appeals).
4. The Concerned CIT.
5. धवभागीय प्रधतधनधध, आयकर अपीलीय अधधकरण, "बी" बेंच, पुणे / DR, ITAT, "B" Bench, Pune.
6. गार्ड फ़ाइल / Guard File.

आदेशानुसार / BY ORDER, // True Copy // धनजी सधचव / Private Secretary आयकर अपीलीय अधधकरण, पुणे / ITAT, Pune.

5

VSV Group of 19 Cases Naresh Umedlal Shah & Ors.

Date 1 Draft dictated on 26.03.2021 Sr.PS/PS 2 Draft placed before author 05.04.2021 Sr.PS/PS 3 Draft proposed and placed JM/AM before the second Member 4 Draft discussed/approved by AM/JM second Member 5 Approved draft comes to the Sr.PS/PS Sr. PS/PS 6 Kept for pronouncement on Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the A.R 11 Date of dispatch of order