Income Tax Appellate Tribunal - Pune
M/S. B. J . Bhandari Papers Private ... vs Assistant Commissioner Of Income-Tax, ... on 5 April, 2021
आयकर अपीलीय अधधकरण "बी" न्यायपीठ पुणे में ।
IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, PUNE
(Through Virtual Court)
BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER
AND
SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER
Sl. ITA No./IT(SS)A Name of Appellant Name of Respondent Asst. Year
No. No.
1. 604/PUN/2018 Naresh Umedlal Shah JCIT, Range-1, 2011-12
C/o. Vivek Trading, 369, Sangli
Market Yard,
Sangli-416 416
PAN : ADLPS1797A
2. IT(SS)A Vijaykumar Bandulal ACIT, 2014-15
No.64/PUN/2019 Bhandari Central Circle -1(3),
S. No.585, Plot No.17, Pune
Akashdarshan Society,
Bibwewadi, Pune-441
037
PAN :ABGPB7101E
3. 1745/PUN/2019 M/s. B.J. Bhandari ACIT, 2013-14
Papers Pvt. Ltd. Central Circle-1(3),
1140, Bhandari House, Pune
Govind Halwai Chowk,
Ravivar Peth,
Pune-411 002
PAN : AACCS3570J
4. 81/PUN/2019 Shri Prakash N. ITO (Central)-1, 2006-07
Chaudhari Nashik
11, Swed Bindu,
Shantinagar,
Yawat Road,
Bhusawal,
Jalgaon-425 201
PAN :AAQPC1998P
5. 444/PUN/2019 Kuntimata Limbu ITO, Ward-2, 2014-15
Prakriya Udyog Sahakari Pandharpur
Sanstha Maryadit
At Post- Kothale, Tal.
Mohol, Dist. Solapur
Pin-413 253
PAN : AABAK5812A
2
VSV Group of 19 Cases
Naresh Umedlal Shah & Ors.
6. 774/PUN/2018 DCIT, Central Circle-2(4), Phadnis Clinic Pvt. 2013-14
Pune Ltd.
1205-1/10, Shivaji
Nagar,
Pune-411 005
PAN : AABCP0292K
7-11 IT(SS)A No. Phadnis Clinic Pvt. Ltd. DCIT, Central 2013-14
113/PUN/2019 1201-1/3/4, Circle-1(2), Pune 2014-15
114/PUN/2019 Shubhlaxmi, Shivaji 2015-16
115/PUN/2019 Nagar, 2016-17
116/PUN/2019 Pune-411 004 2017-18
117/PUN/2019 PAN : AABCP0292K
12. 1707/PUN/2015 Sunil Bansilal Raisoni, DCIT, Central 2010-11
401/402, Poonam Plaza, Circle, Nashik
Market Yard Road,
Pune-411 037
PAN : AASPR4762L
13. 528/PUN/2019 Dayanand Asaram ACIT, Circle-2, 2015-16
Modani Aurangabad
92, Safalya, Venkatesh
Nagar, Jalna Road,
Aurangabad-431 001
PAN : AAXPM9091Q
14. 195/PUN/2019 Shri Ramanand ITO, Ward-1(1), 2014-15
Ganeshlal Modani Aurangabad
92, Safalya, Venkatesh
Nagar, Jalna Road,
Aurangabad-431 001
PAN : ABEPM0793M
15. 196/PUN/2019 Shri Ramanand DCIT, Circle-1, 2015-16
Ganeshlal Modani Aurangabad
92, Safalya, Venkatesh
Nagar, Jalna Road,
Aurangabad-431 001
PAN : ABEPM0793M
16-17 323/PUN/2018 Pankaj Bharat Kanpile DCIT, Circle-8, Pune 2008-09
324/PUN/2018 C/o. Success Mall, 2010-11
Pune Nashik Highway,
Waki, Tal. Khed, Dist.
Pune-410 501
PAN :AOJPK2029Q
18. 325/PUN/2018 Sunita Bharat Kanpile ITO, Ward-13(1), 2011-12
C/o. Success Mall, Pune.
Pune Nashik Highway,
Waki, Tal. Khed, Dist.
Pune-410 501
PAN :ACAPK1441M
3
VSV Group of 19 Cases
Naresh Umedlal Shah & Ors.
19. 485/PUN/2018 Adrus Estates & DCIT, Circle-7, Pune 2013-14
Properties LLP
Sarosh Bhavan,
16-B/1, Dr. Ambedkar
Road, Pune-411 001
PAN :AASFA4658C
Assessee by : Withdrawal Applications
Revenue by : Shri S.P Walimbe &
Shri Vitthal Bhosale
सुनवाई की तारीख / Date of Hearing : 26.03.2021
घोषणा की तारीख / Date of Pronouncement : 05.04.2021
आदेश / ORDER
These bunch of appeals preferred by the assessees for the various assessment years mentioned in the caption emanates from the orders of Commissioner of Income Tax (Appeals) as per the respective grounds of appeal on record.
2. In all these above captioned appeals, the assessee wants to withdraw the grounds of appeals in light of the assessee opting for resolution under the provisions enumerated in the Direct Tax Vivad Se Vishwas Act, 2020 („the VSV Act‟) and has filed respective withdrawal applications along with Form-3 in this regard.
3. The Ld. DR has no objection in case the assessee wishes to withdraw the appeals. Hence, we permit the withdrawal. Appeals of assessees are dismissed being withdrawn.
4VSV Group of 19 Cases Naresh Umedlal Shah & Ors.
4. In the result, all the appeals of assessees are dismissed as withdrawn.
Order pronounced on 05th day of April, 2021.
Sd/- Sd/-
INTURI RAMA RAO PARTHA SARATHI CHAUDHURY
ACCOUNTANT MEMBER JUDICIAL MEMBER
पुणे / Pune; ददनाांक / Dated : 05th April, 2021 Sujeet /SB आदेश की प्रधतधलधप अग्रेधषत / Copy of the Order forwarded to :
1. अपीलाथी / The Appellant.
2. प्रत्यथी / The Respondent.
3. The Concerned CIT (Appeals).
4. The Concerned CIT.
5. धवभागीय प्रधतधनधध, आयकर अपीलीय अधधकरण, "बी" बेंच, पुणे / DR, ITAT, "B" Bench, Pune.
6. गार्ड फ़ाइल / Guard File.
आदेशानुसार / BY ORDER, // True Copy // धनजी सधचव / Private Secretary आयकर अपीलीय अधधकरण, पुणे / ITAT, Pune.
5VSV Group of 19 Cases Naresh Umedlal Shah & Ors.
Date 1 Draft dictated on 26.03.2021 Sr.PS/PS 2 Draft placed before author 05.04.2021 Sr.PS/PS 3 Draft proposed and placed JM/AM before the second Member 4 Draft discussed/approved by AM/JM second Member 5 Approved draft comes to the Sr.PS/PS Sr. PS/PS 6 Kept for pronouncement on Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the A.R 11 Date of dispatch of order