Section 225(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 225(1)] [Section 225] [Entire Act]

State of Uttar Pradesh - Subsection

Section 225(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)record in writing, for the consideration of Zila Panchayat, or any Committee or joint Committee thereof any observations he thinks proper in regard to its proceedings or duties.

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State of Uttar Pradesh - Subsection

Section 225(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961