Section 11(2)(i) in The Goa Tax on Luxuries Rules, 1988

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(i)A return to be furnished by a hotelier or proprietor under sub-section (2) of section 13 of the Act shall be in Form LUX 8 hereto.

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