Rajasthan High Court - Jodhpur
Lal Singh Chauhan vs Sawar Mal Verma on 5 July, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 749/2019
Lal Singh Chauhan
----Petitioner
Versus
Sawar Mal Verma
----Respondent
For Petitioner(s) : Mr. P.C. Sharma.
For Respondent(s) : Mr. Navdeep Dadhich for
Dr. Harish Purohit.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 05/07/2019 Dr. Harish Purohit, learned counsel puts in appearance on behalf of the respondent-RSRTC. A copy of the petition be supplied to him.
List on 15.07.2019 after reflecting the name of Dr. Harish Purohit as counsel appearing for the respondents in the cause list.
(ARUN BHANSALI),J 61-PKS/-
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