78. Duties of Prime Minister as respects the furnishing of information to the President, etc.
It shall be the duty of the Prime Minister--(a)to communicate to the President all decisions of the Council of Ministers relating to the administration of the affairs of the Union and proposals for legislation;(b)to furnish such information relating to the administration of the affairs of the Union and proposals for legislation as the President may call for; and(c)if the President so requires, to submit for the consideration of the Council of Ministers any matter on which a decision has been taken by a Minister but which has not been considered by the Council.
