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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(i) in The Wealth-Tax Act, 1957

(i)[ payment of such amount has caused or would cause genuine hardship to the assessee; [ Substituted by Act 11 of 1987, Section 88, for Clauses (i) and (ii) (w.e.f. 1.10.1984).]