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[Section 10]
[Entire Act]
State of West Bengal - Subsection
Section 10(7) in West Bengal Right of Children to Free and Compulsory Education, 2012
| Sl. No. | Name of the representative | No. of representative |
| (1) | (2) | (3) |
| 1. | The District Inspector of Schools (SE)/(PE) of the Concerned District or his nominated representative (Convener) | 1 |
| 2. | Nominee of the West Board of Secondary Education | 1 |
| 3. | Nominee of the Chairman, District Primary SchoolCouncil of the concerned District | 1 |
| 4. | Nominee of the Madrasah Board | 1 |
| Total Representative | 4 |