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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(2)The words and expressions used but not specifically defined in these rules shall have the meanings assigned to them in the Andhra Pradesh Municipalities Act, 1965 and Andhra Pradesh Municipal Accounts Manual published by Government.