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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5)(ii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(ii)The Committees shall also have power to call for such information and details as they may consider relevant for fixation of fees.