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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in The Rajiv Gandhi National Aviation University Act, 2013

(1)The constitution of the Court and the term of office of its members shall be prescribed by the Statutes:Provided that such number of members, as may be prescribed by the Statutes, shall be elected from among the teachers, employees and students of the University.