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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(9) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(9)The term of office of the President, the Vice-President and the members of managing committee of all the water users associations formed, subsequent to ordinary election, shall also expire at the time at which it elected at the ordinary election, be reckoned from the date as appointed by the Commissioner, as specified in subsection (3).