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State of Assam - Section

Section 21 in Assam Adoption of Standard Weights Act, 1955

21. Penalty for sale by weights other than standard ones.

- Whoever in any transaction sells or purchases any article by any denomination of weight other than one of the Standard Weights shall, on conviction, be punishable with fine which may extend to five hundred rupees or with imprisonment of either description which may extend to six months.