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[Cites 0, Cited by 0] [Section 46C] [Entire Act]

State of Odisha - Subsection

Section 46C(6) in The Orissa Grama Panchayats Election Rules, 1965

(6)The control unit shall be closed and secured and placed in full view of the Presiding Officer and the candidate/candidates/polling agents but the balloting unit shall be placed in the voting compartment.