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Allahabad High Court

Sudhir Kumar Rai And Others vs State Of U.P.And Another on 8 July, 2010

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

Court No. - 53

Case :- APPLICATION U/S 482 No. - 1733 of 2009

Petitioner :- Sudhir Kumar Rai And Others
Respondent :- State Of U.P.And Another
Petitioner Counsel :- Rishi Kant Rai,Bhawesh Rai
Respondent Counsel :- Govt. Advocate

Hon'ble Ashwani Kumar Singh,J.

The list is being revised. None responds on behalf of the applicant to press this petition. However, learned counsel for the opposite party no. 2 is present. He informs that mediation has failed in this case. It is, accordingly, dismissed for non-prosecution. Interim order, if any, is vacated.

The Registrar of this Court to send a copy of this order to the District & Sessions Judge concerned, who shall apprise the court concerned of this order. Order Date :- 8.7.2010 A