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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 28(2) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(2)Every distributor of television channels shall-
(a)give wide publicity about appointment or designation of such nodal officers or any change thereof, and
(b)display, on its website as well as customer care programming service, the names, address, contact numbers, e-mail address, facsimile number of nodal officers.