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[Cites 0, Cited by 0] [Section 80B(2A)] [Section 80B] [Entire Act]

State of Maharashtra - Subsection

Section 80B(2A)(b) in The Mumbai Municipal Corporation Act, 1888

(b)who is a member of the Indian Administrative Service, [the Indian Police Service or the Indian Audit and Account Service,] [These words were substituted for the words or Indian Police Service by Maharashtra 1 of 1964, Section 3.] to any such post on foreign service conditions.]