Supreme Court - Daily Orders
Dr. Tanusree Paul vs Dr. Tapas Mandal on 9 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.14 COURT NO.12 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 722/2016
DR. TANUSREE PAUL Petitioner(s)
VERSUS
DR. TAPAS MANDAL Respondent(s)
(With application(s) for stay)
Date : 09/05/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Arunabh Chowdhury, Adv.
Mr. Vaibhav Tomar, Adv.
Mr. Anupam Lal Das,Adv.
Mr. Karma Dorjee, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in Matrimonial Case No.531 of 2016 titled as ”Shri(Dr.) Tapas Mandal Vs. Smt.(Dr.) Tanusree Paul”, pending before the Court of District Judge at Barasat, 24-Parganas(North) Kolkata, West Bengal.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
ASHWANI KUMAR
Date: 2016.05.10
16:55:46 IST
Reason: